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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Jharkhand - Subsection

Section 72(5) in The Bihar Primary and Middle Education Rules, 1961

(5)In the matter of reservation of posts for, or preference to be given to, members of particular communities, the Planning Committee shall be guided by instructions which may be issued from time to time by the State Government.