Rajasthan High Court - Jaipur
Karan Singh & Anr. vs . Board Of Revenue For Rajasthan & Ors. on 29 July, 2015
Author: Anupinder Singh Grewal
Bench: Anupinder Singh Grewal
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR. D.B.Civil Review Petition No.151/2008. Karan Singh & Anr. Vs. Board of Revenue for Rajasthan & Ors. Date of order :: 29.07.2015. HON'BLE MR. JUSTICE AJIT SINGH HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL Shri Sanjay Mehrishi, counsel for the petitioners.
This is an application for review of order dated 31.03.2008 passed by the Division Bench of this High Court whereby order passed by the learned Single Judge has been affirmed. After hearing the learned counsel for the petitioners, we find no good ground to review the order. The application is dismissed.
(Anupinder Singh Grewal) J. (Ajit Singh) J.
N.Gandhi
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Certificate- All corrections have been incorporated in the judgment/order being emailed.
Naval Kishore Gandhi P.A.cum judgment writer