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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4)(b) in The West Bengal Public Land (Eviction Of Unauthorised Occupants) Act, 1962

(b)in relation to any land belonging to, or taken on lease by, a local authority, company or corporation, such local authority, company or corporation, as the case may be;]