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[Cites 0, Cited by 0] [Section 251(2)] [Section 251] [Entire Act]

State of Rajasthan - Subsection

Section 251(2)(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)to go round the construction site with a view to check unsafe practices and detect unsafe conditions and to recommend remedial measure for the rectification including First Aid Medical and Welfare Facilities;