Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Bombay Presidency - Subsection Section 34(a) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958 (a)any right, privilege, obligation or liability already acquired, accrued or incurred or anything done or suffered before the commencement of this Act,
