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Union of India - Section

Section 2 in The Naga Hills-Tuensang Area Act, 1957

2. Formation of Naga Hills-Tuensang Area.

As from the commencement of this Act, there shall be formed a new administrative unit in the State of Assam by the name of Naga Hills-Tuensang Area comprising the tribal areas which at such commencement were known as the Naga Hills District and Tuensang Frontier Division of the North East Frontier Agency.