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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(iii) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(iii)If the Commission proposes to make an interim order, it shall give notice to the licensee;