Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Assam - Subsection Section 43(2) in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955 (2)Registers of all suits and cases disposed of by a Village Court shall be kept by the Court in the Forms in Appendix I.
