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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(b) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(b)For the purposes of clause (a), no meeting of the market committee from which a member absents himself shall be counted against him, if due notice of that meeting was not given to him.