Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 51 in The Rajasthan Soil and Water Conservation Act, 1964 51. Provisions of this Act to prevail. - The provisions of the Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force.
