Madhya Pradesh High Court
Mohansingh vs The State Of Madhya Pradesh on 4 October, 2019
1 WP-20772-2019 The High Court Of Madhya Pradesh WP-20772-2019 (MOHANSINGH Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 04-10-2019 Parties through their counsel. List after a week as prayed for.
(ROHIT ARYA) JUDGE Vibha Digitally signed by Vibha Pachori Date: 04/10/2019 18:12:52