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State of Madhya Pradesh - Section

Section 29 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

29. Managing Committee.

- There shall be Managing Committee consisting the following :-
(i)Chief Minister of Madhya Pradesh shall be the President of the Committee;
(ii)the Minister in Charge of Finance, Government of Madhya Pradesh;
(iii)The Director General of the Sansthan;
(iv)the Secretary to Government, Madhya Pradesh, Public Relations Department;
(v)The Executive Director of the Sansthan;
(vi)Three members of the General Council to be nominated by the General Council.