Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(3) in The Karnataka Minor Mineral Concession Rules, 1994

(3)environment, habitat of surrounding area leased and in the interest of conservation of minerals.Chapter - IVA Grant of Quarrying Lease by Tender-Cum-Auction