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[Cites 0, Cited by 0] [Section 37A(2)] [Section 37A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37A(2)(iii) in Andhra Pradesh Excise Act, 1968

(iii)in any other case, with imprisonment of a term which shall not be less than one year but which may extend upto ten years and with fine which may extend upto rupees fifty thousand.