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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(10)(B) in Veer Narmad South Gujarat University Act, 1965

(B)Eight members to be nominated by the State Government from amongst distinguished educationists, social workers, trade unions, representatives of backward communities, women and such other class of persons.