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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tripura - Subsection

Section 5(1)(a) in The Tripura Clinical Establishments Act, 1976

(a)that the applicant, or any person employed by him at the clinical establishment is not a fit person to carry on or to be employed at a clinical establishment of such description as the clinical establishment named in the application ; or