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State of West Bengal - Section

Section 39 in West Bengal Municipal Corporation Act, 2006

39. Selection of personnel.

- Notwithstanding anything contained in section 37, the Municipal Service Commission (hereinafter referred to in this section as the said Commission) shall select such personnel for the Corporation as may be determined by the State Government by notification, and it shall be binding on the Corporation to appoint the personnel selected by the said Commission.C. Municipal Vigilance Authority