Section 49(1) in The M.P. Motor Vehicles Rules, 1994
(1)Registering Authority or other officer or authorised operator of a testing station granting certificate of fitness, shall maintain following registers for the record of certificate of fitness :(a)Datewise issue and check register of certificate of fitness in Form M.P.M.V.R.-26 (DFCR);(b)Vehiclewise issue register of certificate of fitness in Form M.P.M.V.R.-27 (VFCR).
