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State of Chattisgarh - Section

Section 5 in Chhattisgarh State Upacharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Adhiniyam, 2010

5. Fee for obtaining licence.

- Every application for licence made to the supervisory authority, shall contain such particulars, information and shall be accompanied by such fee as may be prescribed this regard.