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[Cites 0, Cited by 1] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(xx) in The Medicinal And Toilet Preparations (Excise Duties) Act, 1955

(xx)notify in the Official Gazette, lists of the names and descriptions of preparations which would fall for assessment under any particular item of the Schedule or for regulating their manufacture, transport and distribution;