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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(b) in Powerloom Registration Funds Rules, 1992

(b)advise the committee on the lines and forms in which the various accounts of the fund shall be maintained so as to avoid any impropriety or irregularity including other measures as may be considered necessary;