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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of West Bengal - Subsection

Section 76(2)(c) in West Bengal Municipal (Employees' Service) Rules, 2010

(c)Maternity leave may also be granted to a female teacher in case of miscarriage or abortion subject to the condition that sanctioned leave does not exceed 6 (six) weeks and the application for the leave is supported by a certificate from the registered medical practitioner/Government Hospital or Government Health Center.