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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(a) in The Anna University of Technology, Madurai Act, 2010

(a)The holder of the post of Registrar shall be an academician not lower in rank than that of a Professor in the University or in the Government engineering college.