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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1)(o) in The U.P. Avas Evam Vikas Parishad Adhiniyam, 1965

(o)to fulfill any other obligation imposed by or under this Act or any other law for the time being in force ; and