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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(7)(j) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(j)election of a President of the Association of Apartment Owners from amongst the apartment owners, who shall preside over the meeting of the Board and of the Association of Apartment Owners;