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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(1)The CSPSOC shall make an application, in the formats approved by the Commission for carrying out truing up exercise by 31st October of the ensuing year along with the annual performance review of the current year.