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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(2)(iv) in The Orissa Survey and Settlement Act, 1958

(iv)as to the fees, costs and charges to be paid for the purposes of this Act [notwithstanding anything in the Court-fees Act 7 of 1870.] [Added by Act No. 7 of 1962.]