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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)every such ship which, at any time after that date, is being constructed to the order of a person qualified to be the owner of an Indian Ship and has not been registered in India;