Bombay High Court
Tukaram Balya Patil And Anr vs The Deputy Collector, Land Acquisition ... on 24 August, 2018
Bench: A.A. Sayed, S.C. Gupte
sat wp 6470-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6470 OF 2018
Tukaram Balya Patil & Anr. ...Petitioners
Vs.
The Deputy Collector,
Land Acquisition, Raigad & Ors. ...Respondents
Mr.Rahul Thakur for Petitioners.
Ms.Madhubala Kajle, Panel 'B' Advocate for Respondent Nos.1 to
5.
Mr.B.B. Sharma for Respondent Nos.6 and 7.
CORAM : A.A. SAYED & S.C. GUPTE, JJ.
DATED : 24 AUGUST 2018 P.C. :
Let the reply be filed on behalf of the Respondent State and CIDCO before the next date. S.O. to 14 September 2018.
(S.C. GUPTE, J.) (A.A. SAYED, J.) 1/1 ::: Uploaded on - 28/08/2018 ::: Downloaded on - 31/08/2018 23:04:41 :::