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Bombay High Court

Tukaram Balya Patil And Anr vs The Deputy Collector, Land Acquisition ... on 24 August, 2018

Bench: A.A. Sayed, S.C. Gupte

sat                                                              wp 6470-2018.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                    WRIT PETITION NO. 6470 OF 2018

Tukaram Balya Patil & Anr.                  ...Petitioners
     Vs.
The Deputy Collector,
Land Acquisition, Raigad & Ors.             ...Respondents

Mr.Rahul Thakur for Petitioners.
Ms.Madhubala Kajle, Panel 'B' Advocate for Respondent Nos.1 to
5.
Mr.B.B. Sharma for Respondent Nos.6 and 7.

                            CORAM : A.A. SAYED & S.C. GUPTE, JJ.
                            DATED    : 24 AUGUST 2018

P.C. :

Let the reply be filed on behalf of the Respondent State and CIDCO before the next date. S.O. to 14 September 2018.

(S.C. GUPTE, J.) (A.A. SAYED, J.) 1/1 ::: Uploaded on - 28/08/2018 ::: Downloaded on - 31/08/2018 23:04:41 :::