Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(iv) in Rajasthan Finance Act, 2019 (iv)in Article 58, the existing expression "subject to maximum of rupees 15,000/-" jj appearing under column No. 2 shall be deleted.
