Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Haryana - Subsection Section 28(ii) in Punjab Cinemas (Regulation) Rules, 1952 (ii)In the auditorium there shall be at least one exit from every tier, floor or gallery for every 100 persons accommodated or part thereof :
