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[Cites 0, Cited by 0] [Section 1030] [Entire Act]

Bengal Presidency - Subsection

Section 1030(a) in Police Regulations, Bengal , 1943

(a)Any officer stationed at headquarters who wishes to go to hospital must report himself through his immediate official superior to the Armed Inspector who will send him to hospital immediately with a sick report in B.P. Form 195. The Sub-Assistant Surgeon will admit into hospital any person who is seriously ill and enter his name in the indoor hospital register. If the officer is not so ill as to require treatment as an indoor patient, the Sub-Assistant Surgeon will, if necessary, prescribe for him and enter his name in the outdoor patients' register, and will send him back to the Armed Inspector. In either case the sick report will be immediately sent back to the Armed Inspector, and in case of patients not admitted, he shall note whether they are to be given light duty and for how long.