Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Maharashtra - Subsection Section 112(c) in The Maharashtra Universities Act, 1994 (c)continuance or application of such Statutes, Ordinances, Regulations and Rules with such modifications as it may specify;
