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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(2)(h) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(h)a detailed plan to a scale not less than 1:500 showing the proposed layout (subdivision) indicating size of plot width of the proposed road, open spaces and amenities provided ;