Supreme Court - Daily Orders
Jayanth Valluru vs Ranjitha on 10 January, 2025
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ITEM NO.66 REGISTRAR COURT SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Transfer Petition(s)(Civil) No(s). 3103/2024
JAYANTH VALLURU Petitioner(s)
VERSUS
RANJITHA Respondent(s)
WITH
T.P.(C) No. 3129/2024 (XII)
T.P.(Crl.) No. 987/2024 (II-C)
Date : 10-01-2025 This petition was called on for hearing today.
For Petitioner(s)
Mr. Dushyant Parashar, AOR
Mr. Praduman Kumar Aggarwal, Adv.
Mr. Dinesh Pandey, Adv.
Mr. Sanjay Kumar Aggarwal, Adv.
Mr. J. Prasanth, Adv.
Mr. Bhaskar Sharma, Adv.
For Respondent(s)
Mr. P. Soma Sundaram, AOR
UPON hearing the counsel the Court made the following
O R D E R
T.P.(C) No. 3103/2024
Service is complete in respect of sole respondent. Ld. Counsel who has entered appearance in T.P.(C) No.3129 and T.P.(Crl.) No. 987/2024 for the sole respondent has entered into appearance for the said respondent in this matter also and has submitted that vakalatnama has already been filed. Let Registry to verify and update the records. Four weeks time, is granted to file counter affidavit.
Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.01.10After the expiry of four weeks, let the matter be listed 17:22:54 IST Reason: before the Hon’ble Court in light of Order of the Hon’ble Court dated 14.11.2024 where it was tagged with T.P.(C) No. 3129/2024 (T.P. (Civil) Diary No.43066/2024).
-2- T.P.(C) No. 3129/2024Four weeks time, is granted to sole respondent to file counter affidavit.
After the expiry of four weeks, let the matter be listed before the Hon'ble Court as the Hon'ble Court on 14.11.2024 has directed to issue notice returnable in six weeks.
T.P.(Crl.) No. 987/2024Four weeks time, is granted to sole respondent to file counter affidavit.
After the expiry of four weeks, let the matter be listed before the Hon’ble Court in light of Order of the Hon’ble Court dated 14.11.2024 where it was tagged with T.P.(C) No. 3129/2024 (T.P. (Civil) Diary No.43066/2024).
SUJATA SINGH Registrar pm