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[Cites 0, Cited by 1] [Section 66] [Entire Act]

State of Puducherry - Subsection

Section 66(a) in Pondicherry Excise Act, 1970

(a)exempt, reduce or remit either in whole or in part, the excise duty levied under section 21 on any liquor sold,
(i)for use or consumption by the members of the Armed Forces of the Union; or
(ii)for use for bona fide medicinal, scientific, industrial or such like purpose;