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State of Assam - Section

Section 37 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

37.

All sales by auction or tender shall be subject to the approval of the Executive Committee except where the District Council by a special order empowers the Chief Forest Officer to approve sales up to a specified limit of the bid value :Provided that any appeal against the order of the Chief Forest Officer shall lie to the Executive Committee whose order on such appeal shall be final.