Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(2)(b) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948 (b)three and one-third per cent of such gross demand on account of the maintenance of irrigation works serving the estate: