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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(g)"Outer harbour", means that part of the approach channel lying west of the baseline defined above and extending up to the fairway buoy located at latitude 12° 55' 06.2"N and longitude 74146' 17.6" E.