Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] Union of India - Subsection Section 91(a) in The Air Force Act, 1950 (a)all pay and allowances due to an officer for every day he absents himself without leave unless a satisfactory explanation has been given to his commanding officer and has been approved by the Central Government.
