Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(1) in The Gujarat National Law University Act, 2003

(1)The Executive Council may make regulations consistent will the provisions of this Act to provide for the administration and management of the University.