Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 117 in The Code of Civil Procedure, Svt. 1977 (1920 A.D.) 117. Application of Code to High Court. - Save as provided in this Part or in Part X or in rules, the provisions of this Code shall apply to the High Court.
