Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Tripura - Subsection Section 114(3) in Tripura Panchayats Act, 1993 (3)The scales of tolls , fees , taxes or rates and the terms and conditions for the imposition thereof shall be such as may be provided by regulation.
