Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Right to Information Act, 2005 (2)The Central Information Commission shall consist of(a)the Chief Information Commissioner; and(b)such number of Central Information Commissioners, not exceeding ten, as may be deemed necessary.