Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 399 in Bihar Board's Miscellaneous Rules, 1958

399. District or Brigade Commander to communicate to District Officers an itinerary of the march.

- On receipt of final movement orders, the district or Brigade Commander, in whose area the movement originates, will communicate to each District Officer on the line of march an itinerary of the march through his jurisdiction, the strength of the party, and the probable date of arrival at ferries or other points where special assistance is required from the civil authorities. The District Officer will make such arrangements as he considers necessary to assist the troops and detail an official to accompany them and carry out the wishes of the District or Brigade Commander.