Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(2)(f) in Sikkim Urban and Regional Planning and Development Act, 1998

(f)The expenditure for such other purposes not inconsistent with this Act.