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[Cites 0, Cited by 0] [Section 987] [Entire Act]

Bengal Presidency - Subsection

Section 987(c) in Police Regulations, Bengal , 1943

(c)The purpose for which the stores are demanded must be clearly stated in the remarks column, e.g., "required for first issue;" "to replace unserviceable;" "to complete proportion;" "for repairs and reissue;" or in the case of ammunition, "for the periodical supply authorised."