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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(4) in Bihar Documents Writers' Licensing Rules, 1968

(4)An examination fees of [Rs. 5.00] [Now see the new rate of fee.] shall be levied on each applicant for admission to the document writers written test and [Rs. 2.00] [Now see the new rate of fee.] for admission to apprenticeship examination.