Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 657 in Police Regulations, Bengal , 1943 657. Addresses of different bureaux. - All covers containing papers concerning finger-prints and questions arising therefrom shall be marked "F. P. B." in conspicuous characters and addressed to the different bureaux as shown m Appendix XXXIV.
