Jammu & Kashmir High Court - Srinagar Bench
Nasima Begum And Ors vs National Insurance Company Ltd. And Ors on 23 September, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 29
Supplementary list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
SRINAGAR
CM No. 6307/2021 in
RPC No. 4/2019
[RP No. 15/2019]
Nasima Begum and Ors.
..... Petitioner(s)
Through: -
Mr. B. A. Tak, Advocate
V/s
National Insurance Company Ltd. and Ors.
..... Respondent(s)
Through: -
Mr. Areeb Javid Kawoosa, Advocate CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge (ORDER) 23.09.2021 Notice, waived by Mr. Areeb Javid Kawoosa, learned counsel appearing for the non-applicants- respondents. He shall file objections by or before the next date of hearing.
List on 30.09.2021 in the supplementary cause list.
(Ali Mohammad Magrey) Judge SRINAGAR 23.09.2021 "Mohammad Yasin Dar"
MOHAMMAD YASIN DAR 2021.09.23 16:40 I attest to the accuracy and integrity of this document